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[Cites 0, Cited by 0] [Section 8B] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8B(7) in The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006

(7)The Designated Authority, acting under the provisions of this Act, shall have all the powers of civil court required for making a full and fair enquiry into the matter before it.