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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(aw) in The U.P. Participatory Irrigation Management Act, 2009

(aw)"Water Users' Association" means a body of water users at a particular level of a canal system for flow as well as lift irrigation;