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State of Assam - Section

Section 69 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

69.

A stock of forms of certificate of origin must be kept at all revenue stations and should be issued freely to all applicants whose signatures or stamps have been registered charging 12 nP for 2 copies, unless the officer in charge has reason to believe that the applicant has no legitimate use for such forms.