Allahabad High Court
M/S Balaji Vegetable Products Pvt. Ltd. ... vs State Of U.P.Thr. Secy. Finance & ... on 1 July, 2010
Bench: Devi Prasad Singh, Ritu Raj Awasthi
Court No. - 27 Case :- MISC. BENCH No. - 1339 of 2002 Petitioner :- M/S Balaji Vegetable Products Pvt. Ltd. Through M.D. Sitapur Respondent :- State Of U.P.Thr. Secy. Finance & Revenue, Lucknow & Others Petitioner Counsel :- Virendra Misra,Umesh Kumar Srivastava Respondent Counsel :- C.S.C. Hon'ble Devi Prasad Singh,J.
Hon'ble Ritu Raj Awasthi,J. Mr. Virendera Misra, learned counsel for the petitioner is reported to be on sanctioned leave.
The case is adjourned today. List in the week commencing 19th July, 2010.
Order Date :- 1.7.2010 Adhir