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Union of India - Section

Section 85D in The Drugs and Cosmetics Rules, 1945

85D. [ Form of license to manufacture Homeopathic medicines. [Substituted by S.O. 4186, dated 19.11.1969 (w.e.f. 6.12.1969).]

- License for manufacture of Homeopathic medicines is a license to manufacture potentised preparations from back potencies by Pharmacies who are already licensed to sell Homeopathic medicines by retail shall be granted in Form 25-C.]