- The Trust may frame schemes (herein called re-housing schemes) for the construction, maintenance and management of such and so many dwellings and shops as it may consider ought to be provided for persons who---(a)are displaced by the execution of any improvement scheme sanctioned under this Act, or(b)are likely to be displaced by the execution of any improvement scheme which it is intended to frame, or to submit to the [State] [Substituted for 'provincial' by A. O., 1950.] Government for sanction under this Act.
