Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9A(4)] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(4)(i) in Tamil Nadu Legislator's Pension Rules, 1977

(i)Wife in case of male member/pensioner or husband in the case of a female member/pensioner up to the date of death or remarriage, whichever is earlier;