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[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(5)(iii) in Haryana Municipal Business Bye-laws 1981

(iii)have the power to sanction the sale of trees, land produce, stores, sand and clay at the rate approved by the committee upto a value of Rs. 500 in each individual case;