Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Karnataka - Subsection Section 16(3) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013 (3)The provisions of section 14 shall mutatis mutandis apply to the decisions of the Authority by circulation under this section.
