Supreme Court - Daily Orders
Posco Engineering And Construction ... vs Sinew Developers Pvt. Ltd. on 4 March, 2022
ITEM NO.3 REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
MISCELLANEOUS APPLICATION Diary No(s). 10884/2020 IN SP(C)
NO.25412/2019
POSCO ENGINEERING AND CONSTRUCTION INDIA PVT. LTD. Petitioner(s)
VERSUS
SINEW DEVELOPERS PVT. LTD. Respondent(s)
(Withdrawal letter to withdraw MA Diary No. 10884 of 2020 to be
listed before the Ld. Registrar Court.
IA No. 48267/2020 - APPLICATION FOR CONDONATION OF DELAY IN FILING
EXTENSION OF TIME)
Date : 04-03-2022 These matters were called on for hearing today.
For Petitioner(s)
Mr. Pranaya Goyal, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Upon hearing the ld. counsel for the petitioner and in terms of letter dt.2.5.2020, the unregistered Miscellaneous application No.10884/2020 is permitted to be withdrawn.
AVANI PAL SINGH Registrar Signature Not Verified Digitally signed by Indu Marwah Date: 2022.03.07 16:47:10 IST Reason: