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Supreme Court - Daily Orders

Posco Engineering And Construction ... vs Sinew Developers Pvt. Ltd. on 4 March, 2022

     ITEM NO.3                          REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
     SECTION IX

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. AVANI PAL SINGH

     MISCELLANEOUS APPLICATION Diary No(s). 10884/2020 IN SP(C)
     NO.25412/2019

     POSCO ENGINEERING AND CONSTRUCTION INDIA PVT. LTD. Petitioner(s)

                                                        VERSUS

     SINEW DEVELOPERS PVT. LTD.                                              Respondent(s)

     (Withdrawal letter to withdraw MA Diary No. 10884 of 2020 to be
     listed before the Ld. Registrar Court.
      IA No. 48267/2020 - APPLICATION FOR CONDONATION OF DELAY IN FILING
     EXTENSION OF TIME)

     Date : 04-03-2022 These matters were called on for hearing today.



     For Petitioner(s)
                                          Mr. Pranaya Goyal, AOR

     For Respondent(s)


                               UPON hearing the counsel, the Court made the following
                                                  O R D E R

Upon hearing the ld. counsel for the petitioner and in terms of letter dt.2.5.2020, the unregistered Miscellaneous application No.10884/2020 is permitted to be withdrawn.

AVANI PAL SINGH Registrar Signature Not Verified Digitally signed by Indu Marwah Date: 2022.03.07 16:47:10 IST Reason: