Supreme Court - Daily Orders
Soumitra Lahiri vs State Of West Bengal on 7 October, 2016
Bench: R.K. Agrawal, Ashok Bhushan
ITEM NO.14 IN COURT NO.10 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 6985/2016
(Arising out of impugned final judgment and order dated 11/04/2016
in CRR No. 1206/2016 passed by the High Court of Calcutta)
SOUMITRA LAHIRI Petitioner(s)
VERSUS
STATE OF WEST BENGAL Respondent(s)
Date : 07/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. P.S. Datta, Sr. Adv.
Mr. Prakash Ranjan Nayak,Adv.
Mr. Paramhans, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After hearing arguments for sometime, the learned counsel for the petitioner sought permission to withdraw the special leave petition.
Permission is granted.
The special leave petition is dismissed as withdrawn accordingly.
(SWETA DHYANI) (CHANDER BALA)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
SWETA DHYANI
Date: 2016.10.08
11:11:18 IST
Reason: