Supreme Court of India
Collector Of Central Excise Indore vs M/S. Orient Paper Mills on 7 May, 1997
Equivalent citations: AIRONLINE 1997 SC 411
Bench: S.P. Bharucha, M. Jagannadha Rao
PETITIONER: COLLECTOR OF CENTRAL EXCISE INDORE Vs. RESPONDENT: M/S. ORIENT PAPER MILLS DATE OF JUDGMENT: 07/05/1997 BENCH: S.P. BHARUCHA, M. JAGANNADHA RAO ACT: HEADNOTE: JUDGMENT:
O R D E R The principle laiddown inthe judgment delivered by us today in CivilAppealNos. 3596-97 of 1989 _Collector of CentralExcise,Patna vs. Tata Engineering & LocomotiveCo., Jamshedpur, being applicable, these appeals arealso dismissed, withno order as to costs.