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State of Madhya Pradesh - Section

Section 538 in Criminal Courts - Rules and Orders

538. Books and registers kept under the order of the High Court are open to inspection by the public. The fees shall be 6 annas an hour or fraction of an hour occupied in the inspection, irrespective of the nature or number of the books or registers inspected. Any person seeking inspection shall enter in the inspection book his name and occupation and particulars of the book or register of which inspection is sought.