Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Punjab - Subsection

Section 120(1)(c) in The Punjab Municipal Act, 1999

(c)the President, if present, or in his absence, the Vice- President, in the case of Class 'C' Municipal Council or a Nagar Panchayat shall preside over the meeting :