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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(2)(ix) in Karnataka Janapada Vishwavidyalaya Act, 2011

(ix)to make proposals for the institution of posts of Professorships, Associate Professors, Assistant Professors and other posts of teachers required by the University and for prescribing the duties of such posts;