Himachal Pradesh High Court
Kiran Sharma vs . Dharam Singh on 21 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Kiran Sharma vs. Dharam Singh Criminal Revision No. 166 of 2020 .
21.03.2022 Present: Ms. Leena Guleria, Advocate for the petitioner.
Mr. H.S. Rangra, Advocate for respondent No. 1.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with Mr. Manoj Bagga, Assistant Advocate General for respondent No. 2-State.
after four weeks.
r to On the request of learned Counsel for the petitioner, list (Ajay Mohan Goel) Judge March 21, 2022 (narender) ::: Downloaded on - 21/03/2022 20:13:02 :::CIS