Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(xvi) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(xvi)to make provision for research and advisory services and for that purpose, to enter into such arrangements with other institutions, industrial or other organizations, as the University may deem necessary;