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Delhi High Court - Orders

Bhimal Ram vs Irctc & Anr on 4 February, 2026

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~30
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 4269/2025
                                    BHIMAL RAM                                                                      .....Petitioner
                                                                  Through:            Mr Manindra Dubey and                            Mr
                                                                                      Sudhakar Dubey Advocates.
                                                                  versus

                                    IRCTC & ANR.                                                                    .....Respondents

                                                                  Through:            Mr Varun Dev Mishra, Ms Mrinmoi
                                                                                      Chatterjee, Ms Kirti Lal, Advocates
                                                                                      for R-2.
                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                  ORDER

% 04.02.2026

1. At the request of learned counsel for the petitioner and the respondent no.2, the parties are directed to appear before the co-ordinator of the Delhi High Court Mediation and Conciliation Centre to explore the possibility of an amicable settlement between them.

2. List before the Mediation Centre on 23.02.2026.

3. Thereafter, list before the Court on 27.04.2026.

PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 4, 2026 Nc/ksr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2026 at 20:39:58