Delhi High Court - Orders
Bhimal Ram vs Irctc & Anr on 4 February, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4269/2025
BHIMAL RAM .....Petitioner
Through: Mr Manindra Dubey and Mr
Sudhakar Dubey Advocates.
versus
IRCTC & ANR. .....Respondents
Through: Mr Varun Dev Mishra, Ms Mrinmoi
Chatterjee, Ms Kirti Lal, Advocates
for R-2.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 04.02.2026
1. At the request of learned counsel for the petitioner and the respondent no.2, the parties are directed to appear before the co-ordinator of the Delhi High Court Mediation and Conciliation Centre to explore the possibility of an amicable settlement between them.
2. List before the Mediation Centre on 23.02.2026.
3. Thereafter, list before the Court on 27.04.2026.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 4, 2026 Nc/ksr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2026 at 20:39:58