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[Cites 0, Cited by 0] [Section 355] [Entire Act]

State of Jharkhand - Subsection

Section 355(viii) in Bihar Education Code, 1961

(viii)The Secretary shall prepare the annual list of holidays in consultation with the Headmaster/Principal. Where he thinks it desirable the matter shall be referred to the committee for decision. The number of holidays shall not exceed 87 days including any holiday which inspecting officers may grant on the occasion of their visits but excluding Sundays. The Secretary may also make modifications in the list in consultation with the Headmaster/Principal.