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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(1)(v) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

(v)seize any books of accounts or documents relating to manufacture, storage or sale of Bio-fertiliser etc in respect of which he has reason to believe that any contravention of this Act has been or is being or is about to be committed: