Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2A)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2A)(b) in The General Provident Fund (U.P.) Rules, 1985

(b)List of such subscribers who joined in the middle of the year by transfer from the other officers/departments,