Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 240(1)] [Section 240] [Entire Act] State of Punjab - Subsection Section 240(1)(k) in Punjab Municipal Act, 1911 (k)as to the authority on which money may be paid from the municipal fund, and as to the management and regulation of provident funds established under section 43;