Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Maharashtra - Subsection Section 44(2) in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997 (2)The net profit for the purpose of section 42, shall be determined after such provision has been made.
