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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(c) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(c)Recovery from pay of the whole or part of any pecuniary loss caused to the Authority by the employee by negligence or breach of orders;