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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(c) in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975

(c)"emoluments" means pay, leave salary or substantive allowance paid to the employees of the Board;