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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of West Bengal - Subsection

Section 95(2) in The Howrah Improvement Act, 1956

(2)In particular, and without prejudice to the generality of the foregoing power, the State Government may make rules for regulating the collection of taxes imposed by this Chapter, and the payment thereof to the Board.[[95A. Power to State Government to issue direction.