Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act] State of Gujarat - Subsection Section 51(2)(b) in The Gujarat Panchayats Act, 1993 (b)(i)One third of the total number of offices of Sarpanch of village panchayats in the State reserved under clause (a) [***] [The word 'and' deleted by Gujarat 5 of 1998 (w.r.e.f. 20-12-1997).]