Section 6(2)(a) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(2)(a) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(a)the undertaking shall vest in the purchasers free from any debts, mortgages or similar obligations of the licensee or attaching to the undertaking:

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State of Jammu-Kashmir - Subsection

Section 6(2)(a) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)