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Punjab-Haryana High Court

Shree Krishna Goushala Charitable ... vs State Of Haryana And Others on 12 August, 2011

Bench: Jasbir Singh, Augustine George Masih

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                       CWP No.5866 of 2000 (O&M)
                                       Date of Decision: 12.08.2011


Shree Krishna Goushala Charitable Trust                    ... Petitioner
                                   Versus
State of Haryana and others                                ... Respondents


CORAM: HON'BLE MR. JUSTICE JASBIR SINGH
       HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
                          *****

Present: Mr. Arun Jain, Senior Advocate with
         Mr. Amit Jain, Advocate,
         for the petitioner.

         Mr. Kamal Sehgal, Addl. AG, Haryana.

         Mr. Manish Bansal, Advocate,
         for respondent-HUDA.
                                *****

JASBIR SINGH, J. (Oral)

For detailed order see, CWP No.12848 of 2000 titled as "Jasbir Singh Siali v. The State of Haryana and others" of even date.

( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE 12th August, 2011 Rajan