Punjab-Haryana High Court
Shree Krishna Goushala Charitable ... vs State Of Haryana And Others on 12 August, 2011
Bench: Jasbir Singh, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No.5866 of 2000 (O&M)
Date of Decision: 12.08.2011
Shree Krishna Goushala Charitable Trust ... Petitioner
Versus
State of Haryana and others ... Respondents
CORAM: HON'BLE MR. JUSTICE JASBIR SINGH
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
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Present: Mr. Arun Jain, Senior Advocate with
Mr. Amit Jain, Advocate,
for the petitioner.
Mr. Kamal Sehgal, Addl. AG, Haryana.
Mr. Manish Bansal, Advocate,
for respondent-HUDA.
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JASBIR SINGH, J. (Oral)
For detailed order see, CWP No.12848 of 2000 titled as "Jasbir Singh Siali v. The State of Haryana and others" of even date.
( JASBIR SINGH ) JUDGE ( AUGUSTINE GEORGE MASIH ) JUDGE 12th August, 2011 Rajan