Supreme Court - Daily Orders
Google India Private Ltd vs M/S. Visakha Industries on 8 April, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.107 COURT NO.5 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1987/2014
GOOGLE INDIA PRIVATE LTD Appellant(s)
VERSUS
M/S VISAKHA INDUSTRIES Respondent(s)
(with appln. (s) for stay and placing addl. documents and
impleadment)
Date : 08/04/2015 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. E.C. Agrawala, Adv.
For Respondent(s) Mr. G. N. Reddy,Adv.
Mr. K.V. Vishwanathan, Sr. Adv.
Mr. Sridhar potaraju, Adv.
Mr. Gaichangpou Gangmei, Adv.
Mr. Arjun Singh, Adv.
Mr. Mukunda Rao Angara, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed in the last week of November 2015.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.04.11
11:57:19 IST
Reason: