Rajasthan High Court - Jodhpur
Mamta Saini vs Begraj Saini on 16 July, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Transfer Appl. No. 85/2019
Mamta Saini D/o Shri Madan Lal Saini, Aged About 37 Years,
W/o Shri Begraj Saini, B/c Mali, R/o Opp. Indu Hospital, Khemi
Sati Road, Jhunjhunu.
----Petitioner
Versus
Begraj Saini S/o Shri Gaurishankar Saini, B/c Mali, R/o Ward No.
35, Churu Tehsil And District Churu.
----Respondent
For Petitioner(s) : Mr.Om Rajpurohit.
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 16/07/2019 Issue notice to the respondent, returnable in four weeks.
In the meanwhile, further proceedings in the Case No.89/2019 pending before the learned Family Court, Churu shall remain stayed.
(DR. PUSHPENDRA SINGH BHATI)J. 70-SPhophaliya/-
(Downloaded on 01/09/2019 at 10:06:46 PM)Powered by TCPDF (www.tcpdf.org)