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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(x) in Tamil Nadu Survey and Boundaries Act, 1923

(x)'Village headman', 'village accountant'. - village headman" and "village accountant" in relation to the Kanyakumari district and the Shencottah Taluk of the Tirunelveli district respectively include "village officer" and "village assistant".