Bombay High Court
Shaila Devdasi Bhore vs State Of Maharashtra And Anr on 26 August, 2024
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-31
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 1263 OF 2023
Shaila Devdasi Bhore ....APPELLANT
V/S
State Of Maharashtra And Anr. ....RESPONDENT
None Present for the Appellant Mr.Swapnil V.Walve APP for Respondent/State Mr.Shailesh Kharat (appointed Adv for R.No.2) CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 26th August, 2024 P.C. :
None present for the applicant/respondent. Stand over to 23/09/2024 .
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