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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(7)(xxiii) in Rajasthan Ropeway Rules, 2000

(xxiii)the measures for comfortable sitting and or standing space for persons using the ropeway at the entry and exit points as also provisions for fresh air, drinking water and other civic amenities at these places;