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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(4)(b) in Calcutta Slum Clearance and Rehabilitation of Slum-Dwellers Act, 1958

(b)cost of dismantling and re-erecting any plant, machinery or such other equipment used for any trade or industry, and