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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Tripura - Subsection

Section 75(2)(b) in The Tripura Co-operative Societies Act, 1974

(b)where no time is so provided, within such time having regard to the nature and extent of the action to be taken as the Registrar may specify by notice in writing.