Himachal Pradesh High Court
Ntpc vs . Yog Raj & Others. on 16 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
NTPC Vs. Yog Raj & others.
.
RFA No. 782 of 2012 with RFA No. 783 of 2012, RFA No. 301 of 2013, CMP (M) Nos. 290 and 291 of 2021 RFA Nos. 782 and 783 of 2012 16.3.2022 Present: Mr.Pavinder, Advocate, vice Mr.Kulbhushan Khajuria, Advocate, for the appellant(s), in both appeals.
r to Mr.Mukesh Sharma, Advocate, vice Mr.Rajiv Rai, Advocate, for respondent No. 1/cross-objector in both appeals.
Ms.Rameeta Rahi, Additional Advocate General, for respondent No. 2, in both appeals.
RFA No. 301 of 2013 None for the appellant.
Mr.Mukesh Sharma, Advocate, vice Mr.Rajiv Rai, Advocate, for respondents No. 1 to 4.
Ms.Rameeta Rahi, Additional Advocate General, for respondent No. 5.
CMP (M) No. 290 and 291 of 2021 Mr.Mukesh Sharma, Advocate, vice Mr.Rajiv Rai, Advocate, for applicant(s) in both applications.
Ms.Rameeta Rahi, Additional Advocate General, for respondent No. 1 in both applications.
None for respondent No. 2.
RFA Nos. 782, 783 of 2012 and RFA No. 301 of 2013 CMP (M) Nos. 290 & 291 of 2021 List on 11th April, 2022, as prayed.
(Vivek Singh Thakur), Judge.
16th March, 2022 (Keshav) ::: Downloaded on - 16/03/2022 20:16:39 :::CIS