Section 20 in Rajasthan Payment of Gratuity Rules, 1973
20. Display of abstract of the Act and rules.
- The employer shall display an abstract of the Act and the rules made thereunder in English and in the language under stood by the majority of the employees at a conspicuous place at or near the main entrance of the establishment.Form "A"[See sub-rule (1) of Rule 3]Notice of OpeningToThe Controlling Authority,.........................
