Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Punjab - Subsection Section 76(b) in Punjab Municipal Act, 1911 (b)communicate to that officer any information and exhibit to him any bill, invoice or document of like nature which he may possess relating to the article.
