Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax vs Mahendra Kumar Sharma on 20 July, 2018

Bench: Arun Mishra, S. Abdul Nazeer

     ITEM NO.30                            COURT NO.8              SECTION XV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22371/2018

     (Arising out of impugned final judgment and order dated 07-11-2017
     in DBITA No. 215/2016 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX                        Petitioner(s)

                                                  VERSUS

     MAHENDRA KUMAR SHARMA                                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.92652/2018-CONDONATION OF DELAY
     IN FILING    )

     Date : 20-07-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER


     For Petitioner(s)             Ms. Pinki Anand, ASG
                                   Mr. Tara Chandra Sharma, Adv.
                                   Ms. Tanisha Samanta, Adv.
                                   Mr. Praveena Gautam, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

In view of the dismissal of similar SLP bearing No. 16269 of 2018 by this Court on 02.07.2018, the instant special leave petition also stand dismissed.

Pending application, if any, is also disposed of.

(NEELAM GULATI) Signature Not Verified (JAGDISH CHANDER) COURT MASTER (SH) Digitally signed by BRANCH OFFICER NEELAM GULATI Date: 2018.07.24 17:05:34 IST Reason: