Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax vs Mahendra Kumar Sharma on 20 July, 2018
Bench: Arun Mishra, S. Abdul Nazeer
ITEM NO.30 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22371/2018
(Arising out of impugned final judgment and order dated 07-11-2017
in DBITA No. 215/2016 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
THE PRINCIPAL COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
MAHENDRA KUMAR SHARMA Respondent(s)
(FOR ADMISSION and I.R. and IA No.92652/2018-CONDONATION OF DELAY
IN FILING )
Date : 20-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Ms. Pinki Anand, ASG
Mr. Tara Chandra Sharma, Adv.
Ms. Tanisha Samanta, Adv.
Mr. Praveena Gautam, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
In view of the dismissal of similar SLP bearing No. 16269 of 2018 by this Court on 02.07.2018, the instant special leave petition also stand dismissed.
Pending application, if any, is also disposed of.
(NEELAM GULATI) Signature Not Verified (JAGDISH CHANDER) COURT MASTER (SH) Digitally signed by BRANCH OFFICER NEELAM GULATI Date: 2018.07.24 17:05:34 IST Reason: