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State of Assam - Section

Section 2 in The Assam Court-Fees (Amendment) Act, 1932

2. Amendment of Section 7.

- In Section 7 of the Court-Fees Act, 1870 (Act VII of 1870) (hereinafter referred to as the principal Act)-in sub-Clause (a) of Clause (v) for the word "ten" the word "twenty" shall be substituted.