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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(viii) in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017

(viii)"Inspecting Authority'' means the seats Authority appointed by the Competent Authority for inspecting and scrutinizing the admissions of the candidates made in the Un-aided- Non-Minority & Minority Professional Institutions.