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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Karnataka - Subsection

Section 55(4) in Karnataka Janapada Vishwavidyalaya Act, 2011

(4)While preparing the select list under sub-section (3), the Board shall follow the rules or orders issued by the Government from time to time in the matter of reservation of appointments or posts for persons belonging to the Scheduled Castes and the Scheduled Tribes and Other Backward Classes, under Article 16(4) of the Constitution.