Delhi High Court - Orders
Sulphur Mills Limited vs Dayal Fertilizers Pvt. Limited And Ors on 21 February, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~23 to 25 (Original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 525/2021 & I.A.15303/2021, I.A.15314/2021,
I.A.15315/2021, I.A.2674/2022, I.A.2735/2022
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Ms. Mamta
Rani Jha, Mr. Siddhant Sharma, Advs.
versus
DAYAL FERTILIZERS PVT. LIMITED AND ORS.
..... Defendants
Through: Ms. Rajeshwari H., Ms.Swapnil
Gaur and Mr. Deepanshu Nagar, Advs. for D-1
&3
Mr. Parag Tripathi, Sr. Adv. with Mr. S.K.
Bansal, Mr. Ajay Amitabh Suman and Ms.
Mishika Bajpai, Advs. for D-2
+ CS(COMM) 621/2021 & I.A.15971/2021
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Mr. Hari
Subramaniam, Ms. Mamta Jha, Mr. Sanuj Das,
Ms. Aditi Subramaniam and Mr.Siddhant
Sharma, Advs.
versus
MOTI INSECTICIDES PVT. LTD. ..... Defendant
Through: Ms. Rajeshwari H., Ms.Swapnil
Gaur and Mr. Deepanshu Nagar, Advs.
+ CS(COMM) 627/2021 & I.A.16098/2021
SULPHUR MILLS LIMITED ..... Plaintiff
Signature Not Verified
Digitally Signed CS (COMM) 525/2021 & connected matters Page 1 of 3
By:SUNIL SINGH NEGI
Signing Date:23.02.2022
14:41:15
Through: Mr. Hemant Singh, Mr. Hari
Subramaniam, Ms. Mamta Jha, Mr. Sanuj Das,
Ms. Aditi Subramaniam and Mr.Siddhant
Sharma, Advs.
versus
CROP CHEMICALS INDIA LTD. ..... Defendant
Through: Ms. Rajeshwari H., Ms.Swapnil
Gaur and Mr. Deepanshu Nagar, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 21.02.2022 (By Video Conference on account of COVID-19) IA 2735/2022 (under Order XI Rule 1(10) of the Code of Civil Procedure, 1908
1. By this application, Defendants 1 and 3 seek to place certain additional documents on record. Mr. Hemant Singh, learned Counsel for the has no objection. Accordingly, the documents are taken on record.
2. The application is disposed of.
IA 15303/2021, IA 15314/2021, IA 15315/2021, IA 2674/2022 in CS (COMM) 525/2021 IA 15971/2021 in CS (COMM) 621/2021 IA 16098/2021 CS (COMM) 627/2021
3. Ms. Rajeshwari has continued with her submissions.
Signature Not Verified Digitally Signed CS (COMM) 525/2021 & connected matters Page 2 of 3 By:SUNIL SINGH NEGI Signing Date:23.02.2022 14:41:154. For further submissions, re-notify on 8th March, 2022 as part- heard.
C. HARI SHANKAR, J FEBRUARY 21, 2022/kr Signature Not Verified Digitally Signed CS (COMM) 525/2021 & connected matters Page 3 of 3 By:SUNIL SINGH NEGI Signing Date:23.02.2022 14:41:15