Orissa High Court
Irel (India) Limited vs M/S. Orissa Stevedores on 18 October, 2023
Author: D.Dash
Bench: D.Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
ARBA No.43 of 2022
IREL (India) Limited ... Appellant
Mr. N. K. Mishra, Sr. Advocate
-versus-
M/s. Orissa Stevedores .... Respondent
Limited
CORAM:
MR. JUSTICE D.DASH
ORDER
Order No. 18.10.2023
02. 1. This matter is taken up through Hybrid Arrangement
(Virtual/Physical Mode).
2. In view of the office note that the A.D. has not yet been received showing service of the notice upon the Respondent; it is directed that the matter be listed on 02.11.2023.
(D.Dash) Judge Gitanjali Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 19-Oct-2023 16:44:00 Page 1 of 1