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Orissa High Court

Irel (India) Limited vs M/S. Orissa Stevedores on 18 October, 2023

Author: D.Dash

Bench: D.Dash

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             ARBA No.43 of 2022

                             IREL (India) Limited       ...                         Appellant
                                                             Mr. N. K. Mishra, Sr. Advocate
                                                         -versus-
                             M/s. Orissa Stevedores       ....                    Respondent
                             Limited

                                       CORAM:
                                       MR. JUSTICE D.DASH
                                                   ORDER
                Order No.                         18.10.2023
                      02.    1.      This matter is taken up through Hybrid Arrangement

(Virtual/Physical Mode).

2. In view of the office note that the A.D. has not yet been received showing service of the notice upon the Respondent; it is directed that the matter be listed on 02.11.2023.

(D.Dash) Judge Gitanjali Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 19-Oct-2023 16:44:00 Page 1 of 1