Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Gujarat - Subsection

Section 57(xx) in The Shree Somnath Sanskrit University Act, 2005

(xx)rules to be observed and enforced by colleges and recognized institutions and approved institutions in respect of transfer of students,