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State of Uttar Pradesh - Section

Section 205 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

205. Portable Electric Lamps.

- The employer shall ensure at a construction site of a building or other construction work that all portable electrical hand tools and inspection lamps used underground or in a confined space at an excavation or tunneling work are operated at voltage not exceeding 24 volt.