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[Cites 0, Cited by 0] [Section 910] [Entire Act]

State of Jharkhand - Subsection

Section 910(2) in Bihar Education Code, 1961

(2)At Schools.A daily collection book (this is part of the attendance register).An abstract collection register.A register of hostel fee collections.A register of students' deposits, if any such deposits are made, different classes of deposits to be shown in different columns.(G. O. no. 164-E. R., dated the 3rd June, 1929; and no. 3848 F. R, dated the 24th October, 1929.)