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State of Jammu-Kashmir - Section

Section 10 in Jammu and Kashmir Government Degree Colleges (Adoption of UGC Revised Pay Levels) Rules, 2018

10. Mode of payment of arrears of pay.

- The payment of arrears on account of the revision of pay under these rules from 1st day of January, 2016 to 31st day of March, 2018 shall be regulated as per the pattern notified under Government Order No. 220-F of 2018 dated 24-04-2018.