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State of Rajasthan - Section

Section 299 in The Rajasthan Revenue Courts Manual, 1956

299. Check of Books.

- The librarian will submit to the Presiding Officer a quarterly list in January, April, July and October, showing the books which have been out of the library for more than three months. He will then take necessary steps to secure the return of the books unless there is good reason for their retention by the borrower.